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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(2)All other words and expressions which are used but not defined in these rules shall have the same meaning as assigned to them in the Act and in the Orissa Motor Vehicles Rules, 1993.