Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(2)(iii) in Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965 (iii)where the plan of the land is made, the place where such plan may be inspected.