Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(f) in Right of Children to Free and Compulsory Education Rules, 2012

(f)Comprehensive and continuous evaluation understanding of knowledge and ability to apply the same, curricular and extra-curricular activities.