Calcutta High Court
Gama Centauri Health Care Pvt. Ltd vs Nirmal Kumar Tewari on 11 February, 2010
Author: Patherya
Bench: Patherya
CS No. 492 of 2002
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
GAMA CENTAURI HEALTH CARE PVT. LTD.
Versus
NIRMAL KUMAR TEWARI
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 11th February, 2010.
The Court : As none appears on behalf of the plaintiff seeking time for removal of defects let C.S.492 of 2002 be dismissed.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa