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Calcutta High Court

Gama Centauri Health Care Pvt. Ltd vs Nirmal Kumar Tewari on 11 February, 2010

Author: Patherya

Bench: Patherya

                 CS No. 492 of 2002
              IN THE HIGH COURT AT CALCUTTA
           Ordinary Original Civil Jurisdiction



     GAMA CENTAURI HEALTH CARE PVT. LTD.
       Versus
     NIRMAL KUMAR TEWARI



     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 11th February, 2010.

The Court : As none appears on behalf of the plaintiff seeking time for removal of defects let C.S.492 of 2002 be dismissed.

All parties to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa