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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The National Dope Testing Laboratory (Service, Administrative & Financial) Bye-Laws, 2009

(2)The Appointing authority may, if it deems proper in any special circumstances, permit an employee to resign from the service of the Society by giving notice of less than a month or three months as the case may be.Service Bye LawsChapter-V