Securities Appellate Tribunal
Jik Industries Limited vs Bse Limited on 6 February, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 06.02.2025
Appeal No. 689 of 2024
[Along with Misc. Application No. 1215 of 2024]
JIK Industries Limited ...Appellant
Versus
BSE Limited ...Respondent
i/b RHP Partners for the Appellant.
Mr. Manish Chhangani with Mr. Sumit Yadav, Mr. Abhay
Chauhan, Mr. Atul Kumar Agrawal, Advocates i/b The Law
Point for the Respondent - BSE.
AND
Appeal No. 690 of 2024
[Along with Misc. Application No. 1258 of 2024]
JIK Industries Limited ...Appellant
Versus
National Stock Exchange of India Limited ...Respondent
i/b RHP Partners for the Appellant.
Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for
Respondent - NSE.
2
ORDER:
As prayed for by the learned Advocate for the respondent
- BSE, two weeks time is extended to file a reply. Rejoinder, if any, may be filed within two weeks thereafter.
2. By consent, call on 04.04.2025.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member MADHUKAR Digitally signed by MADHUKAR 06.02.2025 BHALBAR BHALBAR Date: 2025.02.09 01:02:22 +05'30' msb