Delhi High Court - Orders
Ms Harey Krishna Corporation vs Servotech Power Systems Ltd & Anr on 10 May, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 68/2023 & CM APPL. 18919/2023
MS HAREY KRISHNA CORPORATION ..... Appellant
Through: Mr. Pranav Krishna, Advocate.
versus
SERVOTECH POWER SYSTEMS LTD & ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 10.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Re-notify on 15.05.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MAY 10, 2023 sk Signature Not Verified Digitally Signed By:JITENDRA Signing Date:12.05.2023 17:53:15