Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(e) in Rajasthan State Commission for Backward Classes Act, 2017 (e)"Scheduled Castes" means any of the castes specified in the Constitution (Scheduled Castes) Order, 1950 as amended from time to time;
