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State of Tamilnadu - Section

Section 81 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

81. [ [Omitted section 3(16) of the Tamil Nadu Land Reforms (Fixation of Ceiling on land) Fourth Amendment Act, 1972 (Tamil Nadu Act 39 of 1972), which was deemed to come into force on the 1st March 1972.]

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