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State of Bihar - Section

Section 10 in Bihar Block Minority Welfare Officers Cadre Rules, 2018

10. Determination of Seniority.

- The inter-se seniority of the Block Minority Welfare Officers shall be determined on the basis of the merit list of the competitive exam conducted by the Commission, on the basis of which officers were recruited; and for Sub Divisional Minority Welfare Officer the same will be the date of promotion order. The seniority list of each post shall be maintained separately. The Resolution/Circular/Order related to the fixation of seniority issued by the General Administration Department shall be effective on this cadre also.