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[Cites 0, Cited by 0] [Section 548(2)] [Section 548] [Entire Act]

State of Uttar Pradesh - Subsection

Section 548(2)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)regulating the grant of permission by the Municipal Commissioner for the construction of shops, ware-house, factories, huts or buildings designed for particular uses in any streets, portion of streets or localities specified in a declaration in force under Section 335.