Delhi High Court - Orders
State Govt Of Nct Of Delhi vs Ajay Kumar & Ors on 2 February, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 331/2017, CRL.M.A. 7384/2017
STATE GOVT OF NCT OF DELHI
..... Petitioner
Through: Mr.Mukesh Kumar, APP for State
with SI Manisha Yadav, PS Dwarka
North.
versus
AJAY KUMAR & ORS
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 02.02.2023
1. List on 18.08.2023.
YOGESH KHANNA, J. FEBRUARY 02, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:04.02.2023 11:22