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Delhi High Court - Orders

State Govt Of Nct Of Delhi vs Ajay Kumar & Ors on 2 February, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~36
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.REV.P. 331/2017, CRL.M.A. 7384/2017
                                     STATE GOVT OF NCT OF DELHI
                                                                                    ..... Petitioner
                                                     Through: Mr.Mukesh Kumar, APP for State
                                                               with SI Manisha Yadav, PS Dwarka
                                                               North.

                                                      versus

                                     AJAY KUMAR & ORS
                                                                                      ..... Respondent
                                                      Through:    None.
                                     CORAM:
                                     HON'BLE MR. JUSTICE YOGESH KHANNA
                                                        ORDER

% 02.02.2023

1. List on 18.08.2023.

YOGESH KHANNA, J. FEBRUARY 02, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:04.02.2023 11:22