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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(3) in The Board's Excise Rules, 1965

(3)The fee for special licence granted for home-brewing of pachwai to meet the requirements of special occasions such as marriage, etc., shall be fifty paise for each family:Provided that no licences under Sub-rule (2) shall be granted for home-brewing of pachwai within the limits of any Municipal area.]