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Bombay High Court

Kailash Ramchandra Chavan vs Shekhar Pandurang Karad And Others on 9 June, 2017

Author: V.K. Jadhav

Bench: V.K. Jadhav

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.



                      95 CIVIL APPLICATION NO. 997 OF 2014
                                IN FAST/33644/2013

                  KAILASH RAMCHANDRA CHAVAN
                                 VERSUS
            SHEKHAR PANDURANG KARAD AND OTHERS
                                    ...
  Advocate for Applicants : Mr. Shantanu Deshpande h/f Mr. N.V. Gaware
        Advocate for Respondent No.2 : Mr. S.G.Chapalgaonkar
                                    ...
                        CORAM : V.K. JADHAV, J.

Dated: June 09, 2017 ...

PER COURT :-

1 Applicant/appellant to take steps as against unserved respondent/s within a period of four weeks.
2 Stand over to 7.7.2017.

( V.K. JADHAV, J. ) vbd ::: Uploaded on - 15/06/2017 ::: Downloaded on - 16/06/2017 00:22:11 :::