Section 3(g) in Tamil Nadu Entertainments Tax Rules, 1939
(g)"season ticket" means a ticket which authorises admission to a series of entertainments during a definite period specified in it;(gg)["Television Exhibition Provider" means any person who provides any exhibition through Television/Computer monitor through multi-system operation or through Video Cassette/Digital Versatile Disc/Video Cassette Decoder/ Video Cassette Recorder/Video Cassette Player or through Cable Television Network or through any other system;] [Clause (gg) was inserted by G.O. Ms. No. 134, C.T. Department, dated the 2nd September 2003.]
