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State of Madhya Pradesh - Section

Section 8 in The M.P. Payment of Wages Rules, 1962

8. Notice of dates of payment.

- The pay-master shall display, in a conspicuous place at or near the main entrance of the factory, a notice, in English and in Hindi written in Devanagari script, giving for not less than one month in advance the days on which wages are to be paid.