Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Maharashtra - Subsection

Section 114(1)(b) in Maharashtra Land Revenue Code, 1966

(b)used for the purposes of industry, shall be one and one-half times the standard rate of non-agricultural assessment.