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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(c) in The M.P. Zila Panchayat (Business) Rules, 1998

(c)To consider proposals for expenditure from and out of Zila Panchayat Fund including programme fund devolving from State or Central Fund and submission thereof to the General Administration Committee;