Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(3) in Kerala Agricultural University Act, 1971

(3)The Dean shall be the Chairman of the Faculty or Faculties under him, and shall be responsible for the faithful observance of Statutes, the Ordinances, and the Regulations relating to such Faculty or Faculties and for the organization and conduct of the teaching, research and extension work of the departments comprised therein.