Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

(2)The Chairman or if for any reason he is unable to attend a meeting any other director elected by the directors present at the meeting from among themselves shall preside at the meeting.