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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(i) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(i)There shall be a Pharmacognosy laboratory of 30 feet x 40 feet to accommodate not more than 30 students at a time with separate space for preparation room, laboratory, staff room, etc., of 150 square feet each. They shall be fitted with Biology Type of work tables with provision for gas, water, drainage and electrical connections on the table with fixed lighting for microscopic work. There shall be a provision for black draw curtains to ail windows. Separate sinks for washing shall be provided in the preparation room. A store room of 20 feet x 30 feet shall be provided in 40 feet shall be set up with furniture for display of crude drugs. An aseptic room of 30 feet x 20 feet shall be provided with an A/c unit for Tissue culture work.