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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Bihar - Subsection

Section 97(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)A building worker handling cement or concrete-
(i)wears close-fitting clothing, gloves, helmet or hard hat, safety goggles, proper foot wear and respirator or mask to protect him from danger in such handling;
(ii)keep as much of his body covered as is required to protect him from danger in such handling;
(iii)takes all necessary precautions to keep cement and concrete away from his skin in such handling.