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Himachal Pradesh High Court

Pushap Raj Khimta & Ors vs State Of Hp & Ors. on 13 April, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Pushap Raj Khimta & Ors Versus State of HP & Ors.

CWPOA No.7661 of 2019 .

13.04.2022 Present: None for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur and Mr. Ram Lal Thakur, Additional Advocates General, for the respondents.

List after four weeks.

April 13, 2022 to Jyotsna Rewal Dua Judge (R.Atal) ::: Downloaded on - 13/04/2022 20:15:18 :::CIS