Himachal Pradesh High Court
Pushap Raj Khimta & Ors vs State Of Hp & Ors. on 13 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Pushap Raj Khimta & Ors Versus State of HP & Ors.
CWPOA No.7661 of 2019 .
13.04.2022 Present: None for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur and Mr. Ram Lal Thakur, Additional Advocates General, for the respondents.
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April 13, 2022 to Jyotsna Rewal Dua Judge (R.Atal) ::: Downloaded on - 13/04/2022 20:15:18 :::CIS