Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of Odisha - Subsection Section 8A(2) in The Orissa Ministers' Salaries and Allowances Act, 1952 (2)The coupons shall be issued by such authority and shall be subject to such conditions as may be prescribed by rules made under this Act.]
