Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1)(d) in The Maharashtra Universities Act, 1994

(d)[two nominees of the Board of Adult and Continuing Education and Extension Services.] [These words were substituted for the words 'one nominee' by Maharashtra 55 of 2000, section 17(b).]