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Jammu & Kashmir High Court

M/S Ghai Stone Crusher Hot Mix Plant Th. ... vs Union Territory Of J &K Th. Secretary ... on 14 January, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                             S. No. 39

                                  HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU

                                                               WP (C) No. 78/2020
                                                               CM No. 120/2020

            M/S Ghai Stone Crusher Hot Mix Plant Th. S. Darshan Singh.

                                                                        .....Petitioner(s)

                                          Through:- None.

                                                        V/s

            Union Territory of J &K Th. Secretary P.W.D. Deptt. and others.
                                                                       ....Respondent(s)
                                          Through:- None.

            CORAM :
                               HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                    ORDER

Await appearance of learned counsel for the parties.

In the interest of justice, adjourned.

List again on 27.01.2020.

(Sanjeev Kumar) Judge JAMMU 14.01.2020 Renu RENU BALA 2020.01.16 11:54 I attest to the accuracy and integrity of this document