Jammu & Kashmir High Court
M/S Ghai Stone Crusher Hot Mix Plant Th. ... vs Union Territory Of J &K Th. Secretary ... on 14 January, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 39
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP (C) No. 78/2020
CM No. 120/2020
M/S Ghai Stone Crusher Hot Mix Plant Th. S. Darshan Singh.
.....Petitioner(s)
Through:- None.
V/s
Union Territory of J &K Th. Secretary P.W.D. Deptt. and others.
....Respondent(s)
Through:- None.
CORAM :
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
In the interest of justice, adjourned.
List again on 27.01.2020.
(Sanjeev Kumar) Judge JAMMU 14.01.2020 Renu RENU BALA 2020.01.16 11:54 I attest to the accuracy and integrity of this document