Supreme Court - Daily Orders
Parshavanath Charitable Trust vs All India Council For Technical ... on 20 December, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58376/2024]
PARSHAVANATH CHARITABLE
TRUST & ANR. Applicant(s)/
Appellant
VERSUS
ALL INDIA COUNCIL FOR
TECHNICAL EDUCATION & ORS. Respondent(s)
WITH
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59368/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59372/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59374/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59375/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59387/2024]
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2024.12.23
14:58:31 IST
Reason:
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59389/2024]
2
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59392/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59396/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59400/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59402/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59430/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59439/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59442/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59444/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59445/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59447/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59448/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59449/2024]
3
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59450/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59451/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59455/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59458/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59464/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59466/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59469/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59471/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59472/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59482/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59483/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59486/2024]
4
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59491/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59499/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59501/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59504/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59509/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59377/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59440/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59441/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59457/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59505/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58930/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58385/2024]
5
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58389/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58391/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58789/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58791/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58793/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58797/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58888/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58889/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58928/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58929/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58943/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58972/2024]
6
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58987/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58993/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 58994/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59003/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59007/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59062/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59067/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59092/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59102/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59106/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59109/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
7
[Diary No(s). 59112/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59114/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59123/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59125/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59128/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59157/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59158/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59159/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59161/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59162/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59166/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59167/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59168/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59169/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59170/2024]
8
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59171/2024]
MISCELLANEOUS APPLICATION NO. OF 2024
[Diary No(s). 59172/2024]
O R D E R
1. In a reply affidavit filed by the Pharmacy Council of India (PCI) stating that after this Court has taken cognizance of the miscellaneous applications, the PCI reviewed and rectified the decision of the institutions who had approached this Court and challenged the earlier decision on the ground of delayed communication.
2. The affidavit further states that PCI has considered and rectified the decision of all the applicants-colleges, except few and is seeking permission to communicate the rectified and reviewed decision of the applicants-colleges.
3. It is stated that the said decision will also be communicated to the examination body and the affiliating body before 21.12.2024.
4. A list of colleges in which PCI has decided to rectify its decision is also enclosed with the affidavit.
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5. In that view of the matter, we permit the PCI to rectify its decision and communicate the permission/approval granted to the colleges as per the list annexed as Annexure-R2 of the counter affidavit.
6. Needless to state that the said decision is also to be communicated to the examination body and the affiliating body on or before 21.12.2024. Since the rectification would relate to the date of the earlier erroneous order of rejection, the applicants-colleges would be entitled to participate in the 3rd round of counselling commencing from 22.12.2024.
7. In addition to the application before this Court, we also permit the PCI to grant permission in respect of the other colleges wherever it had taken a decision to review and rectify its earlier order. The said permission shall be granted in respect of 18 colleges, a list of which is placed on record by Shri Amitesh Kumar, learned counsel appearing for the colleges, marked as “X”. 10
8. The miscellaneous applications are, accordingly, disposed of.
….........................J (B.R. GAVAI) ...........................J (K.V. VISWANATHAN) New Delhi December 20, 2024 11 REVISED ITEM NO.79 COURT NO.2 SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS MISCELLANEOUS APPLICATION Diary No(s). 58376/2024 [Arising out of impugned final judgment and order dated 17-04-2014 in C.A. No. 9048/2012 passed by the Supreme Court of India] PARSHAVANATH CHARITABLE TRUST & ANR. Petitioner(s) VERSUS ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s) (IA No. 290324/2024 - APPLICATION FOR PERMISSION, IA No. 290334/2024 - APPROPRIATE ORDERS/DIRECTIONS AND IA No. 290328/2024
- INTERVENTION/IMPLEADMENT) WITH Diary No(s). 59368/2024 (IX) Diary No(s). 59372/2024 (IX) Diary No(s). 59374/2024 (IX) Diary No(s). 59375/2024 (IX) Diary No(s). 59387/2024 (IX) Diary No(s). 59389/2024 (IX) Diary No(s). 59392/2024 (IX) Diary No(s). 59396/2024 (IX) Diary No(s). 59400/2024 (IX) Diary No(s). 59402/2024 (IX) Diary No(s). 59430/2024 (IX) Diary No(s). 59439/2024 (IX) Diary No(s). 59442/2024 (IX) Diary No(s). 59444/2024 (IX) Diary No(s). 59445/2024 (IX) 12 Diary No(s). 59447/2024 (IX) Diary No(s). 59448/2024 (IX) Diary No(s). 59449/2024 (IX) Diary No(s). 59450/2024 (IX) Diary No(s). 59451/2024 (IX) Diary No(s). 59455/2024 (IX) Diary No(s). 59458/2024 (IX) Diary No(s). 59464/2024 (IX) Diary No(s). 59466/2024 (IX) Diary No(s). 59469/2024 (IX) Diary No(s). 59471/2024 (IX) Diary No(s). 59472/2024 (IX) Diary No(s). 59482/2024 (IX) Diary No(s). 59483/2024 (IX) Diary No(s). 59486/2024 (IX) Diary No(s). 59491/2024 (IX) Diary No(s). 59499/2024 (IX) Diary No(s). 59501/2024 (IX) Diary No(s). 59504/2024 (IX) Diary No(s). 59509/2024 (IX) Diary No(s). 59377/2024 (IX) Diary No(s). 59440/2024 (IX) Diary No(s). 59441/2024 (IX) Diary No(s). 59457/2024 (IX) Diary No(s). 59505/2024 (IX) Diary No(s). 58930/2024 (IX) (IA No. 293811/2024 - APPLICATION FOR PERMISSION, IA No. 13 294351/2024 – CLARIFICATION/DIRECTION, IA No. 293808/2024 - INTERVENTION/IMPLEADMENT) Diary No(s). 58385/2024 (IX) (IA No. 290350/2024 - APPLICATION FOR PERMISSION, IA No. 290354/2024 – INTERVENTION/IMPLEADMENT) Diary No(s). 58389/2024 (IX) Diary No(s). 58391/2024 (IX) Diary No(s). 58789/2024 (IX) Diary No(s). 58791/2024 (IX) Diary No(s). 58793/2024 (IX) Diary No(s). 58797/2024 (IX) Diary No(s). 58888/2024 (IX) Diary No(s). 58889/2024 (IX) Diary No(s). 58928/2024 (IX) Diary No(s). 58929/2024 (IX) Diary No(s). 58943/2024 (IX) Diary No(s). 58972/2024 (IX) Diary No(s). 58987/2024 (IX) Diary No(s). 58993/2024 (IX) Diary No(s). 58994/2024 (IX) Diary No(s). 59003/2024 (IX) Diary No(s). 59007/2024 (IX) Diary No(s). 59062/2024 (IX) (IA No. 294460/2024 - APPROPRIATE ORDERS/DIRECTIONS) Diary No(s). 59067/2024 (IX) (IA No. 295005/2024 - APPROPRIATE ORDERS/DIRECTIONS) Diary No(s). 59092/2024 (IX) Diary No(s). 59102/2024 (IX) (IA No. 294462/2024 - APPROPRIATE ORDERS/DIRECTIONS) 14 Diary No(s). 59106/2024 (IX) Diary No(s). 59109/2024 (IX) (IA No. 294501/2024 - APPROPRIATE ORDERS/DIRECTIONS) Diary No(s). 59112/2024 (IX) Diary No(s). 59114/2024 (IX) Diary No(s). 59123/2024 (IX) Diary No(s). 59125/2024 (IX) (IA No. 294600/2024 - APPROPRIATE ORDERS/DIRECTIONS) Diary No(s). 59128/2024 (IX) (IA No. 294487/2024 - APPROPRIATE ORDERS/DIRECTIONS) Diary No(s). 59157/2024 (IX) Diary No(s). 59158/2024 (IX) Diary No(s). 59159/2024 (IX) Diary No(s). 59161/2024 (IX) Diary No(s). 59162/2024 (IX) Diary No(s). 59166/2024 (IX) (IA No. 295043/2024 - APPLICATION FOR PERMISSION, IA No. 295249/2024 – CLARIFICATION/DIRECTION, IA No. 295048/2024 – INTERVENTION/IMPLEADMENT) Diary No(s). 59167/2024 (IX) Diary No(s). 59168/2024 (IX) (IA No. 294365/2024 - APPLICATION FOR PERMISSION, IA No. 295060/2024 – CLARIFICATION/DIRECTION, IA No. 294368/2024 – INTERVENTION/IMPLEADMENT) Diary No(s). 59169/2024 (IX) (IA No. 294776/2024 - APPROPRIATE ORDERS/DIRECTIONS) Diary No(s). 59170/2024 (IX) (IA No. 294536/2024 - APPLICATION FOR PERMISSION, IA No. 295239/2024 – CLARIFICATION/DIRECTION, IA No. 294538/2024 – INTERVENTION/IMPLEADMENT) Diary No(s). 59171/2024 (IX) Diary No(s). 59172/2024 (IX) Date : 20-12-2024 These matters were called on for hearing today. 15 CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) Ms. Binisa Mohanty, AOR Mr. Divyank Rana, Adv.
Ms. Kirti Patwardhan, AOR Mr. Sanjay Sharawat, Sr. Adv. Ms. Dacchita Shahi, AOR Mr. Akshat Singh, Adv.
Mr. Adeem Ahmed, Adv.
Mr. Chandra Prakash, AOR Mr. Sanjay Sharawat, Sr. Adv. Mr. Ayush Anand, Adv.
Mr. Madan Lal Daga, Adv. Mr. Ashok Kumar, Adv.
Mr. Arun Kumar Arunachal, Adv. Mr. Mukul Biswas, Adv.
Mrs. Shefali Jain, Adv. Mr. Parvinder, Adv.
Mr. Manish Das, Adv.
Mr. Brijesh Kumar Yadav, Adv. Mr. Rajesh Sonthalia, Adv. Mr. Vidya Sagar, Adv.
Mr. Brijendra Singh, Adv. Mr. Shishir K. Saxena, Adv. Mr. Jagdamba P., Adv.
Mr. Rajeev Kumar Bansal, AOR Mr. Sunil Fernandes, AOR For Respondent(s) Mr. Amitesh Kumar, Adv. Mr. Ravi Kant, Adv.
Mr. Mayank Manish, Adv. Mrs. Priti Kumari, Adv. Mr. Chandrashekhar Singh, Adv. Mr. Chandra Prakash, AOR Mr. Mrinal Kishor, Adv. Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Mr. Binay Kumar, Adv.
Mr. Ajay Choudhary, AOR Mr. Khem Chand, Adv.16
Ms. Pratibha Jain, AOR Ms. S. Ramamani, AOR Mr. Shree Pal Singh, AOR Mr. Satish Kumar, AOR Mr. Siddharth Singla, AOR Mr. Ajay Kumar Singh, AOR Mr. Divesh Kumar, Adv.
Mr. Harish Pandey, AOR M/S. Lawyer S Knit & Co, AOR Mr. Navin Prakash, AOR Mr. Gopal Singh, AOR Mr. G. Prakash, AOR Mr. Sanand Ramakrishnan, AOR UPON hearing the counsel the Court made the following O R D E R Diary Nos. 59528/2024, 59685, 59681, 59527, 59661 and 59687 of 2024
1. These miscellaneous applications are taken on Board.
2. In view of the order passed in Diary No(s). 58376/2024, titled as “Parshavanath Charitable Trust & Anr. Vs. All India Council for Technical Education & Ors.” and connected matters, these miscellaneous applications are disposed of on the same terms.
3. Pending application(s), if any, stand(s) disposed of.
Rest of the matter(s)
1. The miscellaneous applications are disposed of in terms of the signed order.
2. Pending application(s), if any, stand(s) disposed of. (DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [Signed order is placed on the file] Encl: Annexure “X” as per signed order.