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Calcutta High Court

Kamakhya Singh Deo vs Modula India on 31 October, 2014

Author: Soumen Sen

Bench: Soumen Sen

                                  ORDER SHEET
                                EC No.573 of 2013
                                        With
                                CS No.568 of 1979
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                              KAMAKHYA SINGH DEO
                                    Versus
                                 MODULA INDIA


  BEFORE:
  The Hon'ble JUSTICE SOUMEN SEN

Date : 31st October, 2014.

Appearance:

Mr. M.M. Chandra, Adv.
The Court: Let this matter shall appear on 11th November, 2014 under the heading "New Chamber Application". The Receiver is directed to file the report on the returnable date. Let this order be communicated to the Receiver for compliance.
Urgent certified website copies of this order, if applied for, be urgently supplied to the parties subject to compliance with all requisite formalities.
(SOUMEN SEN, J.) sp/