Calcutta High Court
Kamakhya Singh Deo vs Modula India on 31 October, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
EC No.573 of 2013
With
CS No.568 of 1979
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
KAMAKHYA SINGH DEO
Versus
MODULA INDIA
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 31st October, 2014.
Appearance:
Mr. M.M. Chandra, Adv.
The Court: Let this matter shall appear on 11th November, 2014 under the heading "New Chamber Application". The Receiver is directed to file the report on the returnable date. Let this order be communicated to the Receiver for compliance.
Urgent certified website copies of this order, if applied for, be urgently supplied to the parties subject to compliance with all requisite formalities.
(SOUMEN SEN, J.) sp/