Madhya Pradesh High Court
Narendra Kumar Gautam vs The State Of Madhya Pradesh on 7 January, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-25253-2019 The High Court Of Madhya Pradesh WP-25253-2019 (NARENDRA KUMAR GAUTAM Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 07-01-2020 None for the petitioner. Adjourned.
(SANJAY DWIVEDI) JUDGE mms Digitally signed by MONSI M SIMON Date: 08/01/2020 02:33:25