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State of Madhya Pradesh - Section

Section 10 in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

10. Filling up of vacancies.

- In the case of casual vacancy of a member occurring due to death, resignation or removal of any member of the Standing Committee, the vacancy so caused shall be filled within one month from the same category for the remaining period of the tenure in accordance with the provisions of these rules.