Joji Sebastian vs The Secretary To Government on 23 November, 2022

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Madras High Court

Joji Sebastian vs The Secretary To Government on 23 November, 2022

Bench: R.Vijayakumar

                                                                      W.P(MD)No.14791 of 2016



                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 23.11.2022

                                                     CORAM

                                  THE HON'BLE MR.JUSTICE R.VIJAYAKUMAR

                                           W.P(MD)No.14791 of 2016
                                                   and
                                          W.M.P(MD)No.10939 of 2016

                     Joji Sebastian                                         ... Petitioner
                                                           Vs.

                     1.The Secretary to Government,
                       School Education Department,
                       6th Floor, Namakkal Kavingar Maligai,
                       Fort St.George, Secretariat,
                       Chennai-600 009.

                     2.The Director,
                       Directorate of Matriculation Schools,
                       DPI Complex, Chennai.

                     3.The Chief Educational Officer,
                       Dindigul District.

                     4.The District Educational Officer,
                       Dindigul District.

                     5.The Principal,
                       St.Thomas Aquinas Matric Hr.Sec.School,
                       Pethuparai Junction,
                       Perumalmalai,
                       Kodaikanal-624 104.                               ... Respondents



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https://www.mhc.tn.gov.in/judis
                                                                                W.P(MD)No.14791 of 2016

                     PRAYER : Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, directing the
                     respondents 1 to 4 to direct 5th respondent school to admit the petitioner's
                     daughter Minor Nijitha Joji in 12th standard with the 5th respondent
                     school St.Thomas Matric Hr.sec.School, Perumalmalai, Kodaikanal in
                     this academic year.


                                           For Petitioner     : Mr.R.Rajamohan

                                           For R1 - R4        : Mr.S.Kameswaran
                                                                Government Advocate

                                           For R5             : No Appearance


                                                            ORDER

The learned Counsel for the writ petitioner had made an endorsement that the writ petition has become infructuous. In view of the said endorsement, the writ petition stands dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petition is closed.





                                                                                    23.11.2022

                     Index             :        Yes / No
                     Internet          :        Yes / No
                     gbg


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https://www.mhc.tn.gov.in/judis W.P(MD)No.14791 of 2016 To

1.The Secretary to Government, School Education Department, 6th Floor, Namakkal Kavingar Maligai, Fort St.George, Secretariat, Chennai-600 009.

2.The Director, Directorate of Matriculation Schools, DPI Complex, Chennai.

3.The Chief Educational Officer, Dindigul District.

4.The District Educational Officer, Dindigul District.

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https://www.mhc.tn.gov.in/judis W.P(MD)No.14791 of 2016 R.VIJAYAKUMAR ,J.

gbg Order made in W.P(MD)No.14791 of 2016 Dated:

23.11.2022 4/4 https://www.mhc.tn.gov.in/judis

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