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[Cites 0, Cited by 0] [Section 511(2)] [Section 511] [Entire Act]

State of Punjab - Subsection

Section 511(2)(b) in Punjab Jail Manual, 1996

(b)Association barracks shall be supplied with one berth or cot per prisoner, one large table with benches, necessary night sanitary appliances, latrines and bathing sheds in the enclosure.