Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] NCT Delhi - Subsection Section 17(5) in Delhi Motor Vehicles Rules, 1993 (5)A conductor of a stage carriage shall on demand by the police officer in uniform not below the rank of Sub Inspector produce his conductor's licence for inspection.
