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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(ii) in The Court-Fees Act, 1977 (1920 A.D.)

(ii)In such cases the suit shall be stayed until the additional fee is paid. If the additional fee is not paid within such times as the Court shall fix, the suit shall be dismissed.