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[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(8)(i) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(i)The nomination paper submitted by an independent candidate shall contain the name of the symbol, which such candidate proposes to adopt from among the symbols specified in Appendix :