Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(3B) in The Maharashtra Motor Vehicles Tax Act, 1958 (3B)[* * * * * *] [Clauses (3A) and (3B) were deleted by Maharashtra 25 of 1990, Section 2.]
