Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 14] [Entire Act] Union of India - Subsection Section 14(4) in The All India Council For Technical Education Act, 1987 (4)The region for which the Regional Committees may be established and the constitution and functions of such Committees shall be prescribed by regulation.
