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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(c) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(c)to require any person to produce to such authority as may be specified any books, accounts, or other documents relating to any such land or part thereof and to furnish to such authority such other information as may be specified or demanded; and