Himachal Pradesh High Court
Tara Chand vs Cbi on 1 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr.Appeal No. 467 of 2022 01.05.2023 Present: Mr. S.K.Banyal, Advocate, for the appellant.
Mr. A.K.Bansal, Advocate, for the respondent.
More time sought to file reply. Be positively filed within two weeks. List on 22.05.2023.
It is clarified that in case the respondent fails to file the reply by the next date, no further opportunity shall be granted.
( Satyen Vaidya ) Judge May 1st, 2023 (Gaurav) ::: Downloaded on - 01/05/2023 20:58:14 :::CIS