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Delhi High Court - Orders

Bayer Crop Science Limited vs Union Of India & Ors on 29 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~72
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 6442/2018
                               BAYER CROP SCIENCE LIMITED                         ..... Petitioner
                                                  Through:     Ms. Smitharani, M.R., Adv.

                                                  versus

                               UNION OF INDIA & ORS                               ..... Respondent
                                                  Through:     Mr. Amit Mahajan, CGSC for UOI

                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                  ORDER

% 29.04.2022 Due to paucity of time, the matter could not be heard today. List on 01.03.2023.

YASHWANT VARMA, J. APRIL 29, 2022 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:52