Delhi High Court - Orders
Bayer Crop Science Limited vs Union Of India & Ors on 29 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6442/2018
BAYER CROP SCIENCE LIMITED ..... Petitioner
Through: Ms. Smitharani, M.R., Adv.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr. Amit Mahajan, CGSC for UOI
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 29.04.2022 Due to paucity of time, the matter could not be heard today. List on 01.03.2023.
YASHWANT VARMA, J. APRIL 29, 2022 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:52