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Himachal Pradesh High Court

Rajinder Pal vs Hrtc & Ors on 13 November, 2020

Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

          IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                  Ex.P. No. 189 of 2020
                                                  Decided on: 13.11.2020




                                                                                   .

    Rajinder Pal                                                            ...Petitioner
                                           Versus
    HRTC & Ors.                                                             ...Respondents





    __________________________________________________________________________
    Coram:
    Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.





    Whether approved for reporting? 1 No.

    For the Petitioner :                   Mr. H. R. Bhardwaj, Advocate.

    For the Respondents : Ms. Shubh Mahajan, Advocate.

                        (Through Video Conferencing)

    Tarlok Singh Chauhan, Judge (Oral)

Notice. Ms. Shubh Mahajan, Advocate, appears and waives service of notice on behalf of the respondents.

Heard. The execution petition is disposed of with a direction to the respondents to comply with the order in question and compliance affidavit be filed before the next date of hearing.

For compliance, list on 01.01.2021.






                                                              (Tarlok Singh Chauhan)
                                                                        Judge


                                                                     (Jyotsna Rewal Dua)
                13th November, 2020                                        Judge
                        (Pankaj/sanjeev)




    1

Whether reporters of the local papers may be allowed to see the judgment? yes ::: Downloaded on - 13/11/2020 20:18:54 :::HCHP