Section 3(2)(j) in The Rajasthan Advocates Welfare Fund Act, 1987

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State of Rajasthan - Subsection

Section 3(2)(j) in The Rajasthan Advocates Welfare Fund Act, 1987

(j)all sums collected under section 16 [towards] [Substituted by Rajasthan Act No. 20 of 1995 enforced w.e.f. 24.5.1995-Notification No. F. 2(21) Vidhi-2/95, dated 24.5.1995-Rajasthan Gazette Extraordinary, Part IV-A, dated 24.5.1995, page 77(8) = 1995 RSCS/Part II/P. 375/H. 256.] [admission fees,] [Inseted by Rajasthan Act No. 9 of 2003 enforced w.e.f. 5.4.2003-Notification No. F. 2(10) Vidhi-2/2003, dated 5.4.2003-Rajasthan Gazette Extraordinary, Part IV-A, dated 5.4.2003, page 17 and corrected by corrigendum of even number dated 21.4.2003, Published in Rajasthan Gazette Extraordinary., Part IV-A, dated 22.4.2003, page 35 = 2003 RSCS/Part II/P. 171/H. 125.] annual subscription and interest thereon; and

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State of Rajasthan - Subsection

Section 3(2)(j) in The Rajasthan Advocates Welfare Fund Act, 1987