Bombay High Court
Fomento Resources Pvt Limited And Anr vs State Of Maharashtra And Ors on 14 June, 2019
Author: Prakash D. Naik
Bench: A.A. Sayed, Prakash D. Naik
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55-wp-14092-16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14092 OF 2016
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Fomento Resources Pvt Limited And Anr. ....Petitioners
V/S
State Of Maharashtra And Ors. ....Respondents
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Mr.Deepakar Livingston i/b Vidur Legal for the Petitioner.
Mr.R.S.Pawar, AGP for the State.
Adv.Huzeta S.Khokhawala i/b Nankani & Associates for the Respondent
No.2.
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CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ.
DATED : 14 JUNE 2019 P.C.:
In view of the subsequent events, learned Counsel for the Petitioner seeks leave to withdraw the Petition.
2. The Petition is allowed to be withdrawn and to stand disposed of.
(PRAKASH D. NAIK,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 15/06/2019 ::: Downloaded on - 16/06/2019 01:05:42 :::