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Supreme Court - Daily Orders

Afghan Sha Alikhan vs The State Of Andhra Pradesh on 24 April, 2023

Bench: A.S. Bopanna, Hima Kohli

     ITEM NO.36                                COURT NO.12              SECTION II

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 14646/2023

     (Arising out of impugned final judgment and order dated 27-07-2020
     in CRA No. 573/2014 passed by the High Court of Andhra Pradesh at
     Amravati)

     AFGHAN SHA ALIKHAN                                                 Petitioner(s)

                                                      VERSUS

     THE STATE OF ANDHRA PRADESH                                        Respondent(s)

     (IA   No.75802/2023-CONDONATION   OF  DELAY   IN   FILING   and  IA
     No.75803/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 24-04-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MS. JUSTICE HIMA KOHLI


     For Petitioner(s)                 Mr. Anand Padmanabhan R., Adv.
                                       Mr. V. Sridhar Reddy, Adv.
                                       Mr. Swayam Prakash Kashyap, Adv.
                                       Mr. Rohit Jaiswal, Adv.
                                       Mr. Abhijit Sengupta, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Rajni Mukhi Date: 2023.04.24 18:04:16 IST Reason: