Supreme Court - Daily Orders
Afghan Sha Alikhan vs The State Of Andhra Pradesh on 24 April, 2023
Bench: A.S. Bopanna, Hima Kohli
ITEM NO.36 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 14646/2023
(Arising out of impugned final judgment and order dated 27-07-2020
in CRA No. 573/2014 passed by the High Court of Andhra Pradesh at
Amravati)
AFGHAN SHA ALIKHAN Petitioner(s)
VERSUS
THE STATE OF ANDHRA PRADESH Respondent(s)
(IA No.75802/2023-CONDONATION OF DELAY IN FILING and IA
No.75803/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 24-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Anand Padmanabhan R., Adv.
Mr. V. Sridhar Reddy, Adv.
Mr. Swayam Prakash Kashyap, Adv.
Mr. Rohit Jaiswal, Adv.
Mr. Abhijit Sengupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Rajni Mukhi Date: 2023.04.24 18:04:16 IST Reason: