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Himachal Pradesh High Court

Tilak Raj vs . Bachitar Singh And Others on 27 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Tilak Raj Vs. Bachitar Singh and others RSA No. 69 of 2023 .

27.03.2023 Present: Mr. Rakesh Thakur, Advocate for the appellant.

RSA No.69 of 2023 and CMP No.2878 of 2023 Notice be issued to the respondents returnable within four weeks, on taking steps within a week.

                           r           to                   Jyotsna Rewal Dua
                                                                  Judge

             March 27, 2023
                 (R.Atal)








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