Himachal Pradesh High Court
Tilak Raj vs . Bachitar Singh And Others on 27 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Tilak Raj Vs. Bachitar Singh and others RSA No. 69 of 2023 .
27.03.2023 Present: Mr. Rakesh Thakur, Advocate for the appellant.
RSA No.69 of 2023 and CMP No.2878 of 2023 Notice be issued to the respondents returnable within four weeks, on taking steps within a week.
r to Jyotsna Rewal Dua
Judge
March 27, 2023
(R.Atal)
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