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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Tamilnadu - Subsection

Section 204(1)(h) in The Coimbatore City Municipal Corporation Act, 1981

(h)if any pipes, taps, works, or fittings connected with the corporation water-supply are found on examination by the Commissioner to be out of repair to such an extent as to cause waste or contamination of water;