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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(b) in The Bombay Shops and Establishments Act, 1948

(b)[dealing mainly in] [These words were substituted for the words 'dealing in' by Gujarat 11 of 1962, section 5.] pan, bidi, cigarettes, matches and other ancillary articles shall on any day be closed later than 11 p.m.: