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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(e) in Chhattisgarh Public Distribution System (Control) Order, 2004

(e)"Fair Price Shop" means a shop setup by the State Government with agreement for supply of essential commodities to ration cardholders of Public Distribution System under this Order;