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State of Odisha - Section

Section 37 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

37. Polling Booth.

- Each polling station and at a polling station having more than one polling booth each booth shall contain a separate compartment in which electors can record their votes screened form observation except in so far as it may be necessary to ensure that the ballot papers are duly placed in boxes. As far as possible separate compartments and separate entrances and exits shall, where action is not taken under Rule 38 be provided for women electors.