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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in The Digital Signature (End entity) Rules, 2015

(3)The certificate revocation list maintained by the licensed Certifying Authorities shall be checked to confirm whether the certificate of the licensed Certifying Authorities is valid or whether it has been revoked under section 38 the Act.